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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(1) in M.P. Niji Vidyalaya (Fees Tatha Sambandhit Vishayon Ka Viniyaman) Adhiniyam, 2017

(1)There shall be a District Committee for Regulating Fee and Related issues consisting of the following members, namely. -
(a) District Collector - Chairperson
(b) District Treasury Officer - Member
(c) An officer not below the level of Assistant Director nominatedby District Collector - Member
(d) District Education Officer - Member Secretary