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[Section 7]
[Entire Act]
State of Madhya Pradesh - Subsection
Section 7(1) in M.P. Niji Vidyalaya (Fees Tatha Sambandhit Vishayon Ka Viniyaman) Adhiniyam, 2017
| (a) | District Collector | - Chairperson |
| (b) | District Treasury Officer | - Member |
| (c) | An officer not below the level of Assistant Director nominatedby District Collector | - Member |
| (d) | District Education Officer | - Member Secretary |