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State of Madhya Pradesh - Section
Section 7 in M.P. Niji Vidyalaya (Fees Tatha Sambandhit Vishayon Ka Viniyaman) Adhiniyam, 2017
7. Constitution of District Committee for Regulating Fee and Related Issues.
| (a) | District Collector | - Chairperson |
| (b) | District Treasury Officer | - Member |
| (c) | An officer not below the level of Assistant Director nominatedby District Collector | - Member |
| (d) | District Education Officer | - Member Secretary |