Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 27 in Jawaharlal Institute of Post-Graduate Medical Education and Research Puducherry, Regulations, 2008 27. Powers to award prizes, scholarships, etc. - The Institute may award such prizes, souvenirs, stipends and scholarships as may be decided by it from time to time.
