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[Cites 0, Cited by 0] [Section 52] [Entire Act]

Union of India - Subsection

Section 52(2) in The Bangalore Metro Railway (General) Rules, 2011

(2)The Traffic Controller shall inform all trains required to pass through the area and request reports of the state of the water level and if the water level is below the level of rail fastenings, the Traffic controller shall instruct the train operator to reduce the speed of their trains to twenty five kilometer per hour when passing through the affected area.