Indian Kanoon - Search engine for Indian Law

Himachal Pradesh High Court

Giri Raj Sharma vs . State Of H.P. And Others A/W on 24 June, 2022

Bench: Amjad Ahtesham Sayed, Sabina

Giri Raj Sharma vs. State of H.P. and others a/w .

connected matter CWP No.2424 of 2022 a/w CWP No.3973 of 2022 24.06.2022 Present: Mr. Ashok Kumar, Advocate, for the petitioner(s), in both the petitions.

Ms. Ritta Goswami, Additional Advocate General, for respondents No.1 to 3/ State, in both the petitions.

Learned Additional Advocate General seeks more time to file reply.

List again on 29.8.2022.

Notice confined to respondents No.1 to 3. Ms. Ritta Goswami, learned Additional Advocate General, accepts notice on behalf of the said respondents and seeks time to file reply.

List again on 29.8.2022 with CWP No.2424 of 2022.

                                                                 ( A.A. Sayed )
                                                                 Chief Justice




                                                                    (Sabina )
               June 24, 2022 (KS)                                    Judge




                                                     ::: Downloaded on - 24/06/2022 20:07:30 :::CIS