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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Mizoram - Subsection

Section 15(1) in The Mizoram Aided College Employees (Death-cum-Retirement Gratuity) Rules, 1990

(1)Every Principal/Head of Office shall have at list prepared every six months, that is, on the 1st July each year of all employees who are due to retire within the next 24 to 30 months of that date.