Punjab-Haryana High Court
State Of Haryana vs Hardwari on 27 January, 2016
Author: Rameshwar Singh Malik
Bench: Rameshwar Singh Malik
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
RFA No. 617 of 2010(O&M)
LAC No.228 of 2006/2008
Date of Decision 27.01.2016
State of Haryana and others
...... Appellant(s).
Versus
Hardwari
..... Respondent(s).
CORAM : HON'BLE MR.JUSTICE RAMESHWAR SINGH MALIK
***
Present : Mr. Arun Beniwal, Deputy Advocate General, Haryana and
Ms. Vibha Tiwari, Assistant Advocate General, Haryana.
None for the respondent(s).
***
RAMESHWAR SINGH MALIK, J.
For order, see detailed reasons recorded in a separate order passed today in RFA No.1 of 2010 titled as "State of Haryana and others Vs. Maan Singh".
(RAMESHWAR SINGH MALIK) 27.01.2016 JUDGE sonia arora ARORA SONIA 2016.02.29 10:48 I attest to the accuracy and integrity of this document High Court Chandigarh