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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(4) in U.P. Primary Agricultural Co-Operative Credit Societies Centralised Service Rules, 1976

(4)[ There shall be District Administrative Committee in each District, which shall consist of the following:
(i) Chairman/Administrator of the District Cooperative Bank ... ChairmanEx officio
(ii) District Assistant Registrar of the District ... Member
(iii) Chairman of a Primary Agricultural Co-operative Credit Societyto be nominated by the Regional Deputy Registrar of the Region ... Member
(iv) District Audit Officer ... Member
(v) Secretary of the District Co-operative Bank ... Member/Secretary.]
[Substituted by Notification No. l617/XLIX-1-95-7(7)-95-, dated May 23, 1995, vide U.P. Primary Agricultural Cooperative Credit Societies Centralised Service (Fifth Amendment) Rules, 1995, dated 23rd May, 1995.]