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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Tamilnadu - Subsection

Section 27(15) in Tamil Nadu Electricity Regulatory Commission Tamil Nadu Electricity Distribution Code

(15)In case of flat system and shopping complexes where more than one flat or shops are located [with permanent physical segregation] [Inserted as per Commission's Notification No. TNERC/DC/8-8 dated 8.2.2008 (w.e.f. 27.2.2008).], more than one service shall be given.