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[Cites 0, Cited by 0] [Section 1] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 1(2) in Telecommunication (Broadcasting and Cable) Services Standards of Quality of Service and Consumer Protection (Addressable Systems) Regulations, 2017

(2)These regulations shall be applicable to broadcasting services related to television provided, through addressable systems, throughout the territory of India.