Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1001(2)] [Section 1001] [Entire Act] Bengal Presidency - Subsection Section 1001(2)(c) in Police Regulations, Bengal , 1943 (c)one copy to the Chief Ordnance Officer, Ordnance Depot, responsible for replacement of equipment (only where necessary),