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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Haryana - Subsection

Section 10(1) in The Haryana Kisan Kalyan Pradhikaran Act, 2018

(1)The Government shall constitute a Council to be called the Agriculture Advisory Council, who shall aid and advise the Pradhikaran in making policy decisions to ensure a better standard of living for farmers, to provide relief/compensation to farmers in cases of natural calamities and or taking effective steps for the welfare of farmers.