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State of Gujarat - Section
Section 21 in Staff Nurse Class III, Competitive Examination Rules, 2013
21. Conduct and regulation of Examination.
- The examination authority shall regulate all matters relating to appointment of examiners and conduct of examination in accordance with the procedure adopted by it and in conformity, with the Government's order in that behalf.Appendix-1[See Rule 11]Paper and syllabus for the competitive Examination for recruitment to the post of Staff Nurse, Class III.| Paper | Syllabus | Marks | |
| Paper-I Nursing subject Total 100 marks | (1) | Fundamental of Nursing | 20 |
| (2) | Medical surgical Nursing | 20 | |
| (3) | Midwifery and pediatric Nursing | 20 | |
| (4) | Mental health and psychiatric Nursing | 20 | |
| (5) | Community health Nursing | 20 | |
| Total Marks | 100 | ||
| Paper-II Gujarati language Total 100 marks | (1) | Language | 30 |
| (2) | Grammar | 40 | |
| (3) | Literature | 30 | |
| Total Marks | 100 |