Section 11 in Rajasthan Police Subordinate Service Rules, 1989
11. Age.
- A candidate for direct recruitment to the services must have attained-(a)for the post of Sub-Inspector/Platoon Commander, the age of 20 years and must not have attained the age of 23 years, on 1st January next following the last date fixed for receipt of applications.(b)for the post of Constables, the age of 18 years and must not have attained the age of 21 years on 1st day of January next following the last date fixed for receipt of applications. However the upper age-limit for Constable(Driver) shall be 24 years:Provided that-[1) the upper age limit shall be relaxed by - [Substituted by Notification No. G.S.R. 91, dated 22.11.2001 (w.e.f. 14.8.1989).](a)5 years in case of male candidates belonging to the Scheduled Castes, Scheduled Tribes and the woman candidates belonging to General category;(b)10 years in case of Women candidates belonging to the Scheduled Castes, Scheduled Tribes and the Other Backward Classes; and(c)3 years in case of the candidates belonging to State Government employees and the dependents of the deceased Police Officers/Officials killed in the discharge of their duties.](2)the upper age-limit mentioned above shall be 40 years in the case of Ex-Service Personnel and the Reservists, namely the service personnel who are transferred to the Reserve.(3)however the upper age-limit mentioned above may be relaxed by three years in exceptional cases by appointing authority, after previous approval of Government.(4)that the released Emergency Commissioned Officers and Short Service Commissioned Officers after release from the army, shall be deemed to be within the age-limit, when they appear before the commission, had they been eligible as such at the time of their joining the commission in the Army.(5)[ the provisions of Notification No. F. 7(2) DOP/A-II/84-Part dated 25.6.2004 shall not be applicable to clause (b) of Rule 11 of these rules.] [Inserted by Notification No. G.S.R. 21, dated 13.6.2005 (w.e.f. 14.8.1989).]
