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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(5) in Rajasthan Police Subordinate Service Rules, 1989

(5)[ the provisions of Notification No. F. 7(2) DOP/A-II/84-Part dated 25.6.2004 shall not be applicable to clause (b) of Rule 11 of these rules.] [Inserted by Notification No. G.S.R. 21, dated 13.6.2005 (w.e.f. 14.8.1989).]