Himachal Pradesh High Court
Tejinder Singh vs . Sonia Pasricha on 18 November, 2022
Author: Sushil Kukreja
Bench: Sushil Kukreja
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Tejinder Singh vs. Sonia Pasricha Cr.MP(M) No.2380 of 2022 18.11.2022 Present: Mr. Atul Jhingan, Advocate, for the applicant/appellant.
Ms. Avni Kochhar, Advocate Vice Mr. Ajay Kochhar, Advocate, for the respondent.
Learned vice counsel appearing on behalf of the respondent prays for and is granted three weeks' time to file reply.
List on 09.12.2022.
(Sushil Kukreja) Judge 18th November, 2022 (reena) ::: Downloaded on - 18/11/2022 20:34:24 :::CIS