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State of Maharashtra - Section

Section 57 in Maharashtra Cinemas (Regulation) Rules, 1966

57. Fittings.

(1)All fittings shall be suspended in an approved manner and special care taken to avoid risk of the suspension failing from any cause.
(2)Combined gas and electric fittings shall not be used.
(3)Any electric light pendants or brackets in the auditorium and front of the house generally shall be at least 2.5 m. above the floor to the lowest projecting part of the fittings. No electrical fitting or apparatus of any description shall be so fixed or arranged as to interfere ai any time with the proper working of the safety curtain.