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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Uttarakhand - Subsection

Section 14(2) in Uttarakhand Right of Children to Free and Compulsory Education Rules, 2011

(2)No school shall subject the child to a screening procedure (including a written or an oral test for the child and parents interview) while admission to any class.