Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Uttarakhand - Subsection Section 5(2) in Uttarakhand Ground Water (Regulation and Control of Development and Management) Act, 2016 (2)The functions and the terms and conditions of service of such employees shall be such as may be prescribed by the State Government.
