Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 90] [Entire Act] State of Himachal Pradesh - Subsection Section 90(5) in Himachal Pradesh Municipal Election Rules, 2015 (5)The Deputy Commissioner shall prepare and forward the return of election in form49 to the State Government as well as to the Commission for information and record.
