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Union of India - Section

Section 3 in The Companies (Restriction on number of layers) Rules, 2017

3. Layer wise details of subsidiary companies

SN Name of subsidiary CIN of subsidiary company Name of holding company CIN of holding company Per centage of shares held by holding company
Layer 1          
1 SL1-1        
2 SL1-2        
3 SL1-3        
Layer 2 ........        
.. SL2-1        
.. SL2-2        
.. SL2-3        
Layer 3 ........        
.. SL3-1        
.. SL3-2        
.. SL3-3        
Layer 4 ........        
.. SL4-1        
.. SL4-2        
.. SL4-3        
.. ......        
Upto last layer .................        
I (Name of director of the company signing the Form) am authorised by the Board of Directors of the company vide resolution number _______ dated ________ (DD/MM/YYYY) to sign this form and declare that -
(1)the information of the subsidiaries and the layers as contained in the form is true, correct and complete and no information has been suppressed or concealed.
(2)I have read the provisions of section 448 and 449 of Companies Act, 2013 which provide for punishment for false statement and punishment for false evidence respectively.To be digitally signed byDirector DSCDirector Identification Number of the DirectorDate:Place: