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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2) in The Companies (Restriction on number of layers) Rules, 2017

(2)I have read the provisions of section 448 and 449 of Companies Act, 2013 which provide for punishment for false statement and punishment for false evidence respectively.To be digitally signed byDirector DSCDirector Identification Number of the DirectorDate:Place: