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State of Andhra Pradesh - Section

Section 7 in "Sports Authority" (Procedure for Allotment of Sports Stadia for Sporting and Non-Sporting Activities) Rules, 2012

7. While allotting the following sports infrastructure / stadia an extra amount mentioned against each will be charged towards tower lights infrastructure in addition to the base rates as tabulated above.

(a)L.B.Main Stadium - L 12,800/- per hour
(b)GMCB Athletic Stadium, Gachibowli - L 10,000/- per hour
(c)Astro Turf Hockey Stadium, Gachibowli - L 7,500/-per hour
However, the required diesel generator sets are to be arranged at the organizers cost, for illumumination.