Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(6) in Manonmaniam Sundaranar University Act, 1990

(6)to hold examinations and to confer degrees, titles diplomas and other academic distinctions on persons who shall have pursued an approved course of study by correspondence; whether residing within the University area or not, and to provide such lectures and instructions for persons not being residents within the University area under conditions prescribed: