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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1)(d) in Pension Fund Regulatory and Development Authority (Employees Service) Regulations, 2015

(d)"compensatory allowance" means an allowance granted to meet expenditure necessitated by the special circumstances in which the duty is performed.