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Union of India - Section

Section 385 in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

385. Travelling Allowance Claims.

(1)The Commanding Officer of the ship on whose books the officer is borne, shall be the competent authority to countersign travelling allowance claims before forwarding them to the Controller of Defence Accounts (Navy) for payment.
(2)Officers undergoing obligatory training as provided for in regulation 350(b)(ii) shall submit their travelling allowance claims at the end of the calendar month.