Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 18] [Entire Act] State of Jharkhand - Subsection Section 18(1) in The Bihar Buildings (Lease, Rent and Eviction) Control Act, 1977 (1)The Controller shall maintain up-to-date list showing the fair rents of buildings as determined or redetermined by him from time to time under this Act.
