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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(43) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

(43)"Plant Load Factor", for a given period, means the total sent-out energy corresponding to scheduled generation during such period, expressed as a percentage of sent out energy corresponding to installed capacity in that period and shall be computed in accordance with the following formula:NPlant Load Factor (%) = 10000 x I Σ AGi / {N x IC x (100 - AUXn)}%i=1where - N = number of time blocks in the given periodAGi = Actual Generation in MW for the ith time block in such periodIC = Installed Capacity of the generating station in MWAUXn = Normative Auxiliary Consumption in MW, expressed as a percentage of gross generation