Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Tamilnadu - Subsection Section 8(a) in Peraringnar Anna Centenary Co-operative Milk Producers Welfare Fund Rules, 2010 (a)A member who is eligible as per rule 7 may be admitted by the Board, as a subscriber to the Fund ;
