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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(1) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(1)"Act" means the Assam Municipal Act, 1956 (Assam Act no 15 of 1957) and the Assam Town and Country Planning Act, 1959 (Assam Act no 2 of 1960), according to the context of the matter respectively.