Section 27 in Himachal Pradesh Universities of Agriculture, Horticulture and Forestry Act, 1986
27. Deans of Colleges.
(1)Each college shall have a Dean who shall be responsible to the Vice-Chancellor for all matters concerning his college.(2)The Dean shall also be responsible for the organisation and the conduct of the resident instructions of the departments of his college.(3)The Dean shall exercise such powers and perform such duties as may be conferred or imposed upon him by the Statutes.
