Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Himachal Pradesh - Subsection Section 27(2) in Himachal Pradesh Universities of Agriculture, Horticulture and Forestry Act, 1986 (2)The Dean shall also be responsible for the organisation and the conduct of the resident instructions of the departments of his college.
