Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Odisha - Subsection Section 24(c) in The Orissa State Electricity Board (General Conditions of Supply) Regulations, 1995 (c)For load above 3 KWs/3.5 KVA, supply shall be at 2 phase, 3 wires or 3 phase and 3 or 4 wires at 400 volts.
