Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 464] [Entire Act] State of Jharkhand - Subsection Section 464(i) in Bihar Education Code, 1961 (i)In every Teachers' Training School a second mother-tongue, as accepted in Government Resolution no. 645-E.R., dated the 10th August 1953 and laid down in Chapter IV of this Code should be invariably taught.