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State of Jharkhand - Section

Section 464 in Bihar Education Code, 1961

464. Medium of Instruction.

- The medium of instruction in all the Teachers Training Schools shall be simple Hindi. Hindi shall be taught as a compulsory subject and for those whose mother-tongue is other than Hindi, special additional classes in Hindi shall be held to enable them to gain appreciable knowledge in the same. This intensive training in Hindi should be started from the beginning of the session and continued for three months or more according to the attainment of the pupil-teachers concerned. Such pupil-teachers whose mother-tongue is other than Hindi should be given the option of maintaining their records in their mother-tongue. They should also be given the option of writing their answers in their mother-tongue. The following instructions should also be followed:-
(i)In every Teachers' Training School a second mother-tongue, as accepted in Government Resolution no. 645-E.R., dated the 10th August 1953 and laid down in Chapter IV of this Code should be invariably taught.
(ii)There should be one assistant teacher in each training school who should be well-versed in the second language required to be taught in the institution.
(iii)Every pupil-teacher whose mother-tongue is Hindi must know one additional second language.
(G. O. no. 6124, dated the 20th December, 1955.)