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Union of India - Section

Section 8 in The Digital Signature (End entity) Rules, 2015

8. Manner of authentication of information by means of xml digital signature.

- A xml digital signature shall,-
(a)be created and verified by cryptography which concerns with transforming electronic record into seemingly unintelligible forms;
(b)use Public Key Cryptography, which employs an algorithm using two different but mathematical related keys, one key (called the private key) for creating a xml digital signature and another key (called the public key) for verifying a xml digital signature;
(c)use an cryptographic hash function for creating and verifying a xml digital signature;
(d)use canonicalization and xml transformation to create standard electronic record prior to creation and verification of xml digital signature;
(e)authenticate xml documents which contain data as references and corresponding hashes, which is affected by the use of hash algorithm, canonicalization, xml transformation and public key algorithm.