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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(b) in The Digital Signature (End entity) Rules, 2015

(b)use Public Key Cryptography, which employs an algorithm using two different but mathematical related keys, one key (called the private key) for creating a xml digital signature and another key (called the public key) for verifying a xml digital signature;