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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Uttar Pradesh - Subsection

Section 13(iv) in Regulations Under the U.P. Intermediate Education Act, 1921

(iv)Control and management of all moneys, securities property arid endowments of the institution, excluding the Boys Funds and taking of necessary measures for their safe custody, investment, repairs, maintenance and legal protection.