Section 3(t)(a) in The Mediation Act, 2023

[Cites 0, Cited by 0] [Section 3(t)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(t)(a) in The Mediation Act, 2023

(a)a place from where the business is ordinarily carried on, and includes a warehouse, a godown or any other place where a party stores it's goods, supplies or receives goods or services or both; or

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Union of India - Subsection

Section 3(t)(a) in The Mediation Act, 2023