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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(t) in The Mediation Act, 2023

(t)“place of business” includes -
(a)a place from where the business is ordinarily carried on, and includes a warehouse, a godown or any other place where a party stores it's goods, supplies or receives goods or services or both; or
(b)a place where a party maintains its books of account; or
(c)a place where a party is engaged in business through an agent, by whatever name called;