[Cites 0, Cited by 0]
[Entire Act]
State of Tamilnadu - Section
Section 38 in Tamil Nadu Combined Development and Building Rules, 2019
38. Planning Parameters of Transport Terminals.
-| Sl. No | Description | All areas |
| A. | Minimum road width | 9 meters except for container terminals where itshall be 18m |
| B. | Maximum Height | 18.30m. |
| C. | Normally Permissible FSI | 1.00 |
| D. | Maximum Plot coverage | 75% |
| E. | Minimum Setbacks | Where Street Alignment/new road is prescribed,it shall be from that street alignment/narrow line. In the caseof others, it shall be from the property boundary. |
| (i) Front Setback | 6m | |
| (ii) Side Setback | 6m on either side | |
| (iii) Rear Setback | 6m | |
| F. | (a) Structurespermissible in the minimum prescribed Front set back, Sidesetback and Rear set back are given in the rule 28(b) In additions, incidental structures such asgate pillars, servant room, watch man booth, cycle stand, kitchenand toilets with height not exceeding 4m are permissible in theseminimum prescribed setback spaces. | |
| G. | Parking: 10% of the extent of the site shall bereserved for parking in the part of site carved out in a regularshape preferably with frontage abutting the road. | |
| H. | Rainwater harvesting provisions as prescribed inthe rule 63 shall be provided. | |
| I. | Special regulations for physically disabledstated in the rule 43 shall be adhered to. |