Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 4 in The National Council For Teacher Education (Procedure For Recognition Of Certain Categories Of Institutions) Rules, 2006

4. Submission of application and fee

.-(1) Every application for recognition under section 18-B shall be made in Form A.
(2)The form may be down loaded from the Council's Website www.ncte--in.org
(3)Every institution desirous of getting recognition under section 18-B shall submit its application in duplicate along with the documents mentioned in the application form and accompanied by a non-refundable fee of thirty thousand rupees.
(4)The fee shall be submitted by way of demand draft drawn on a Nationalised Bank or State Bank of India or a subsidiary (sic bank) thereto payable to the Member-Secretary of the National Council for Teacher Education, payable at a place where the office of Regional Committee is located.