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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(4) in The National Council For Teacher Education (Procedure For Recognition Of Certain Categories Of Institutions) Rules, 2006

(4)The fee shall be submitted by way of demand draft drawn on a Nationalised Bank or State Bank of India or a subsidiary (sic bank) thereto payable to the Member-Secretary of the National Council for Teacher Education, payable at a place where the office of Regional Committee is located.