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State of Rajasthan - Section

Section 62 in First Statutes of the University of Udaipur

62. Establishment of Hostels.

(1)The Board shall, on the recommendations of the Vice-Chancellor, establish Hostels for all students of the University.
(2)On making the recommendation, the Vice-Chancellor shall consult the Council of Deans on the proposal of the Dean of Student's Welfare for the establishment of Hostels for the students of the University.