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[Cites 0, Cited by 0] [Section 62] [Entire Act]

State of Rajasthan - Subsection

Section 62(2) in First Statutes of the University of Udaipur

(2)On making the recommendation, the Vice-Chancellor shall consult the Council of Deans on the proposal of the Dean of Student's Welfare for the establishment of Hostels for the students of the University.