Himachal Pradesh High Court
M/S Raheja Hydel Power Private Ltd. vs . State on 19 December, 2023
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
M/s Raheja Hydel Power Private Ltd. vs. State of H.P. & Anr.
.
CWP No.8202 of 2022 18.12.2023 Present: Mr. Vijay Kumar Arora, Advocate, for the petitioner.
Mr. Pushpinder Jaswal, Additional Advocate General, for the respondents-State.
of Mr. Vivek Singh Thakur, Advocate, for respondent No.2.
In compliance to the last order, learned counsel for rt HIMRUJA has placed on record communication dated 18.11.2023, which is ordered to be taken on record.
List for consideration on 05.04.2024.
(Ajay Mohan Goel) Judge December 18, 2023 (Vinod) ::: Downloaded on - 19/12/2023 20:34:13 :::CIS