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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Odisha - Subsection

Section 19(4) in The Orissa Municipal Corporation Rules, 2004

(4)The Corporation may withhold permission to an employee seeking retirement under Sub-rule (3) if,-
(i)such employee is under suspension; or
(ii)enquiries against such employee are pending.