Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19(4)] [Section 19] [Entire Act]

State of Odisha - Subsection

Section 19(4)(ii) in The Orissa Municipal Corporation Rules, 2004

(ii)enquiries against such employee are pending.