Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11A] [Entire Act] State of Rajasthan - Subsection Section 11A(4) in Rajasthan High Court Staff Service Rules, 2002 (4)After the passage is dictated, five minutes time should be allowed to the candidates for reading the dictated passage.