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[Cites 0, Cited by 0] [Section 79(2)] [Section 79] [Entire Act]

State of Madhya Pradesh - Subsection

Section 79(2)(xxvi) in The M.P. Krishi Upaj Mandi Adhiniyam, 1972

(xxvi)limits of honorarium to Chairman, travelling allowance to members and sitting fees payable to members for attending the meetings;